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SC to ED: Withdraw LOC Against TMC MP Abhishek Banerjee & Wife Rujira Banerjee - (31 Jul 2023)

CRIMINAL

Supreme Court has directed Directorate of Enforcement (ED) to withdraw the Look Out Circular (LOC) issued against TMC MP Abhishek Banerjee and his wife Rujira Banerjee in connection with the money laundering allegations over the alleged coal scam.

Tags : SUPREME COURT   LOOK OUT CIRCULAR   DIRECTORATE OF ENFORCEMENT  

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