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Meg. HC: State Must Prepare Long-Term Plans for Electricity Crisis in the State - (28 Jul 2023)

CIVIL

Meghalaya High Court while observing that there is no band-aid solution which may be resorted for State’s electricity crisis, has stated that it is hoped that the outlines of a long-term plan, to ensure that there is no shortfall of electricity in the State, would be presented to Court.

Tags : MEGHALAYA HIGH COURT   ELECTRICITY CRISIS. LONG TERM PLAN  

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