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Delhi HC to Kendriya Vidyalaya Sangathan: Adopt Digitization to Ensure Preservation of Records - (28 Jul 2023)

CIVIL

Delhi High Court while observing that educational institutions should have robust systems for the preservation of records, has directed Kendriya Vidyalaya Sangathan to adopt better practices such as digitization to ensure proper preservation of records.

Tags : DELHI HIGH COURT   KENDRIYA VIDYALAYA SANGATHAN   DIGITIZATION   RECORDS  

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