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Tel. HC to State Lake Protection Committee: Notify Buffer Zone for Water Bodies in Greater Hyderabad - (28 Jul 2023)

ENVIRONMENT

Telangana High Court while observing that State Lake Protection Committee has not issued any guidelines in respect of tanks and water bodies, the buffer zone in respect of lakes, waterbodies and wetlands, has directed the Committee to submit compliance of the same within two weeks.

Tags : TELANGANA HIGH COURT   STATE LAKE PROTECTION COMMITTEE   BUFFER ZONE   WATER BODIES  

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