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Delhi HC: Outright Ban on the Sale of Acid may not be the Most Appropriate Approach - (28 Jul 2023)

CIVIL

Delhi High Court while observing that outright ban on the sale of acid may not be the most appropriate approach, has directed State government to focus on stringent implementation of the existing rules and regulations governing the sale of acid.

Tags : DELHI HIGH COURT   SALE OF ACID   IMPLEMENTATION  

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