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Delhi HC Rules in Favor of Prestige in ‘Pressure Handi Cookers’ Design Piracy Case - (28 Jul 2023)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has ruled in favor of Prestige in the design piracy case against Delhi-based manufacturer, Gupta Light House and held that the design of the respondent was imitative of Prestige’s “Pressure Handi Cookers”.

Tags : DELHI HIGH COURT   DESIGN PIRACY   PRESTIGE   PRESSURE COOKER  

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