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Gau. HC to State: Take Steps to Boost Tourism Around Deepor Beel Lake - (27 Jul 2023)

CIVIL

Gauhati High Court has directed State Government to take steps regarding the protection, beautification, and enhancement of biodiversity of the Deepor Beel Lake, to boost tourism in the surrounding areas.

Tags : GAUHATI HIGH COURT   DEEPOR BEEL LAKE   TOURISM  

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