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Del HC: Can’t Allow Person Supplying Rotten Chana in Mid Day Meal to Continue Under PM-POSHAN Scheme - (27 Jul 2023)

CIVIL

Delhi High Court has stated that a person who indulged in supply of rotten chana in mid-day meals cannot be permitted to continue to supply food items under the PM-POSHAN scheme as such incidents bring a bad name to a noble cause that has been initiated by the Union Government.

Tags : DELHI HIGH COURT   PM-POSHAN SCHEME   MID DAY MEAL  

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