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Tel. HC Holds 2018 Assembly Election of BRS MLA Vanama Venkateswara as Void - (27 Jul 2023)

ELECTION

Telangana High Court has declared the 2018 assembly election of BRS MLA Vanama Venkateswara Rao from Kothagudem as void. It has also fined him Rs. 5 Lakh for submitting a false affidavit while filing nomination papers before the Returning Officer.

Tags : TELANGANA HIGH COURT   ASSEMBLY ELECTION   VOID  

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