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Del. HC to NRDC: Attempt to Procure Medicines for Spinal Muscular Atrophy at Reasonable Price - (27 Jul 2023)

LAW OF MEDICINE

Delhi High Court has directed National Rare Diseases Committee (NRDC) to explore the possibility and attempt to procure medicines for Spinal Muscular Atrophy, a genetic rare disease, at a reasonable price.

Tags : DELHI HIGH COURT   NATIONAL RARE DISEASES COMMITTEE   MEDICINE   REASONABLE PRICE  

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