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Guj. HC to Ahmedabad Traffic Police: Traffic Perpetrators have no Fear of Law - (26 Jul 2023)

CIVIL

Gujarat High Court while observing that perpetrators have no fear of law and that police don't have the spine to implement the laws, has stated that there is a need to first develop a mechanism so that people, before breaching laws, are scared that they will be subjected to some punishment.

Tags : GUJARAT HIGH COURT   AHMEDABAD TRAFFIC POLICE   LAW  

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