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SC Accepts Delhi Govt. Statement to Make budgetary provisions to Contributions Towards RRTS Project - (26 Jul 2023)

CIVIL

Supreme Court while noting that if INR 1100 crores can be spent for advertisement in the last 3 financial years, contributions can be made to infrastructure projects, has accepted statement of the Delhi Government that it would make budgetary provisions to make contribution towards RRTS Project.

Tags : SUPREME COURT   RRTS PROJECT   BUDGET  

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