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SC to States & UTs’: Submit Menstrual Hygiene Policies to the Union Government by August 31, 2023 - (26 Jul 2023)

LAW OF MEDICINE

Supreme Court has directed all States and Union Territories who haven’t filed their responses to the Union regarding menstrual hygiene policies, to do the same by August 31, 2023.

Tags : SUPREME COURT   MENSTRUAL HYGIENE POLICIES   RESPONSES  

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