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Gyanvapi Masjid Case: Mosque Committee Moves Allahabad High Court Against Varanasi Court's ASI Survey - (25 Jul 2023)

CIVIL

Anjuman Intezamia Masjid Committee has moved the Allahabad High Court challenging the District Court's order passed on July 21 for the ASI survey of the Mosque Premises.

Tags : GYANVAPI MASJID CASE   ALLAHABAD HIGH COURT  

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