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Kerala High Court Grants Bail to Chief Surveyor & Senior Port Conservator in Tanur Boat Accident Case - (25 Jul 2023)

CRIMINAL

Kerala High Court has granted bail to Chief Surveyor of the Kerala Maritime Board, Sebastian Joseph, and the Senior Port Conservator, Baypore, Prasad V.V., who had been arrested in connection with the Tanur boat accident that claimed 22 lives in Malappuram district.

Tags : KERALA HIGH COURT   TANUR BOAT ACCIDENT  

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