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Calcutta High Court Lifts Ban Imposed on Auroma Coke Ltd. From Taking Part in Auctions - (25 Jul 2023)

COMMERCIAL

Calcutta High Court has allowed a writ petition filed for the lifting of a ban imposed on Auroma Coke Ltd. from taking part in the Non-regulated Sector (“NRS”) Linkage auctions organised by Coal India Limited (“CIL”).

Tags : CALCUTTA HIGH COURT   AUROMA COKE LTD.   COAL INDIA LIMITED  

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