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SC Stays Varanasi Court’s Order Allowing ASI Survey of Gyanvapi Mosque - (24 Jul 2023)

CIVIL

Supreme Court has stayed the order passed by the Varanasi Court allowing the ASI survey of the Gyanvapi mosque, till 5 PM on July 26, to allow some breathing time to the Gyanvapi Masjid committee to approach Allahabad High Court against the District Court's order.

Tags : SUPREME COURT   GYANVAPI MOSQUE   ASI SURVEY  

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