Del. HC Dismisses Plea Challenging Exemption Given to Vinesh Phogat, Bajrang Punia - (24 Jul 2023)
CIVIL
Delhi High Court has dismissed plea filed against exemption granted to Vinesh Phogat and Bajrang Punia for Asian Games trials, has held that decision taken by the ad-hoc Committee to grant exemption to avoid injuries during the trials can’t be said to be arbitrary or perverse.
Tags : DELHI HIGH COURT VINESH PHOGAT BAJRANG PUNIA ASIAN GAMES TRIALS EXEMPTION
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