Extension of the due date for furnishing return GSTR-3B for quarter ending June, 2023 for the registered persons whose principal place of business is State of Manipur- (Ministry of Finance ) (17 Jul 2023)

MANU/CGST/0019/2023

Goods and Services Tax

In exercise of the powers conferred by sub-section (6) of section 39 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Commissioner, on the recommendations of the Council, hereby extends the due date for furnishing the return in FORM GSTR-3B for the quarter ending June, 2023 till the thirty-first day of July, 2023, for the registered persons whose principal place of business is in the State of Manipur and are required to furnish return under proviso to sub-section (1) of section 39 read with clause (ii) of sub-rule (1) of rule 61 of the Central Goods and Services Tax Rules, 2017.

Tags : EXTENSION DATE RETURN