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NGT Issues Notice to Sri Sri Ravi Shankar - (11 May 2016)

National Green Tribunal (NGT) has issued notices to spiritual guru Sri Sri Ravi Shankar for alleged contempt and violation of court orders with regard to the World Cultural Festival, which was organised on the Yamuna floodplains in March.

Tags : NATIONAL GREEN TRIBUNAL   SRI SRI RAVI SHANKAR  

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