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Cancellation of a part of outstanding stock of Non-interest bearing Government of India IDBI Special Security, 2024- (Ministry of Finance ) (19 Jul 2023)

MANU/EAFF/0056/2023

Banking

Government of India, hereby notifies cancellation of Non-interest bearing Government of India IDBI Special Security, 2024 (hereinafter briefly described as "the Special Security") for an aggregate amount of Rupees one thousand sixty four crore and twenty seven lakhs only (₹1064.27 crore) [nominal].

2. Date of Cancellation

The date of cancellation of the Special Security by the Government of India shall be the March 31, 2022.

Tags : CANCELLATION   SPECIAL SECURITY   2024. NOTIFICATION  

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