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Meg. HC: State's Guidelines for Conservation of Waterbodies Fall Woefully Short of Expectations - (24 Jul 2023)

ENVIRONMENT

Meghalaya High Court has observed that State's Waterbodies (Preservation and Conservation) Guidelines, 2023 failed to protect waterbodies, particularly the Umiam Lake, as they fail to address issues such as the permissible distance of construction from the high-water level of waterbodies.

Tags : MEGHALAYA HIGH COURT   WATERBODIES   CONSERVATION  

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