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Delhi HC to ASI: Produce Record on 'Mughal Mosque' Inside Qutub Complex - (24 Jul 2023)

CIVIL

Delhi High Court has directed Archaeological Survey of India (ASI) to produce any records available with it with regard to the issuance of the notification dated 24.01.1914 which alleged included the mosque inside the Qutub Minar complex in the protected area.

Tags : DELHI HIGH COURT   ARCHAEOLOGICAL SURVEY OF INDIA   QUTUB MINAR COMPLEX   MOSQUE  

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