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Varanasi Court Allows Application Seeking ASI Survey of Gyanvapi Mosque Premises - (24 Jul 2023)

CIVIL

Varanasi Court has allowed an application filed by 4 Hindu worshippers seeking a scientific survey of the entire Gyanvapi mosque premises by the Archaeological Survey of India (ASI) to find out if the Mosque had been constructed over a pre-existing structure of the Hindu temple.

Tags : VARANASI COURT   GYANVAPI MOSQUE   ASI  

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