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Gau. HC Cancels Bail Granted to Hostel Warden Accused to have Sexually Assaulted 21 Children - (24 Jul 2023)

CRIMINAL

Gauhati High Court while stressing the need to sensitize judges handling POCSO Cases, has Suo moto cancelled bail granted by the trial court to a Hostel Warden, who is alleged to have sexually assaulted 21 children and criticized the Special POCSO Court for granting bail to the accused.

Tags : GAUHATI HIGH COURT   BAIL   SEXUAL ASSAULT  

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