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Bombay High Court Directs Finance Ministry to Provide Proper Infrastructure for DRT/DRAT - (21 Aug 2015)

Bombay High Court has directed Finance Ministry to consider providing proper infrastructure and space to Debt Recovery Tribunal (DRT) and Debt Recovery Appellate Tribunal (DRAT) for proper functioning in South Mumbai.

Tags : BOMBAY HIGH COURT  DEBT RECOVERY TRIBUNAL (DRT)   DEBT RECOVERY APPELLATE TRIBUNAL (DRAT)  

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