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Del HC: Can’t Deny Appln for Passport Renewal Merely on Apprehension of Misuse of Earlier Passport - (21 Jul 2023)

CIVIL

Delhi High Court while observing that denial of passport has the effect of seriously impeding the rights of a citizen, has held that application for passport renewal of passport can’t be denied merely on the basis of an apprehension that the earlier passports would have been misused.

Tags : DELHI HIGH COURT   PASSPORT RENEWAL   MISUSE  

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