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Mad. HC Temporarily Restrained Google from Delisting Disney+ Hotstar from Play Store - (20 Jul 2023)

CIVIL

Madras High Court has restrained Google from delisting the mobile application of ‘Disney+ Hotstar’ from its Play Store over failure to accept Google’s new payment policy.

Tags : MADRAS HIGH COURT   GOOGLE   DELISTING   PLAY STORE   DISNEY+ HOTSTAR  

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