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JKL HC: JKSRRDA Exempted from TDS Deduction on interest on Term Deposit Accounts - (20 Jul 2023)

DIRECT TAXATION

Jammu and Kashmir and Ladakh High Court has held that J&K State Rural Roads Development Agency (JKSRRDA) is exempted from TDS deduction on interest income accrued on Term Deposit Accounts.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   TERM DEPOSIT   TDS DEDUCTION  

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