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HP HC: Can’t Create Bogey of Mistrust in Public Selection Process - (20 Jul 2023)

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Himachal Pradesh High Court while dismissing plea seeking mandatory video recording of interviews conducted by the HPPSC, has stated that one cannot create a bogey of mistrust regarding selection process by starting a premise that something untoward is going to be done in every selection process.

Tags : HIMACHAL PRADESH HIGH COURT   SELECTION PROCESS   MISTRUST  

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