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SC: Functional Disability is the Determining Factor to Claim Total Disablement - (20 Jul 2023)

LABOUR AND INDUSTRIAL

Supreme Court has held that it is the functional disability and not just the physical disability which is the determining factor in assessing whether the workman has incurred total disablement.

Tags : SUPREME COURT   FUNCTIONAL DISABILITY   PHYSICAL DISABILITY   TOTAL DISABLEMENT  

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