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SC Takes Suo Moto Cognizance of Manipur Sexual Violence Video - (20 Jul 2023)

CRIMINAL

Supreme Court has taken suo motu cognizance of the video showing two women in Manipur being paraded naked and subjected to sexual violence amidst the conflict in the State, and directed the Union and State Government to take immediate steps to apprise the Court of what action has been taken.

Tags : SUPREME COURT   SUO MOTO   MANIPUR SEXUAL VIOLENCE VIDEO  

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