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Bombay HC Orders Release of Man Sentenced to Over 83 Years Imprisonment - (20 Jul 2023)

CRIMINAL

Bombay High Court while observing that if a man is made to undergo imprisonment for an excessive period, it would lead to a travesty of justice, has ordered release of a man sentenced to over 83 years in prison because the Court didn’t order his sentences to run concurrently.

Tags : BOMBAY HIGH COURT   IMPRISONMENT   EXCESSIVE PERIOD  

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