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Ker HC: Footpaths Not Intended for Holding Demonstrations by Political Parties & Other Organizations - (19 Jul 2023)

CIVIL

Kerala High Court has held that footpaths are not intended for holding campaigns, demonstrations, etc. by political parties and other organisations, by causing obstructions to free movement of pedestrians.

Tags : KERALA HIGH COURT   DEMONSTRATIONS   POLITICAL PARTIES   OBSTRUCTION  

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