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SC Slams Centre for Denying State Human Rights’ Body in Delhi - (11 May 2016)

SC has slammed Centre saying that there was no logic behind its refusal to have a State-Level Human Rights Commission for Delhi. The Bench made the remark when Rohatgi pleaded that Delhi was only a Union Territory and not a State entitled to have its own human rights’body.

Tags : SC   CENTRE  

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