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Kar. HC to State: Provide Additional Space for Judges' Chambers, Court Halls - (19 Jul 2023)

CIVIL

Karnataka High Court has directed State Government to not focus only on the issue of adequate space for offices of the court but also to come with a comprehensive proposal for additional and adequate space to be provided to the court for housing offices, chambers of the judges and court halls.

Tags : KARNATAKA HIGH COURT   ADDITIONAL SPACE   CHAMBERS   OFFICE  

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