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SC to Centre: Appointing Judicial Officers to Vacant Seats of Industrial Tribunals Before August 31 - (19 Jul 2023)

CIVIL

Supreme Court has directed Central Government to complete the process of appointing judicial officers to the vacant seats of the Central Government Industrial Tribunals before August 31, 2023.

Tags : SUPREME COURT   APPOINTMENT   JUDICIAL OFFICERS   INDUSTRIAL TRIBUNALS  

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