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Delhi Court Grants Interim Bail to MP Brij Bhushan Singh in Sexual Harassment Case - (19 Jul 2023)

CRIMINAL

Rouse Avenue District Court, Delhi has granted interim bail to MP and former Wrestling Federation of India President Brij Bhushan Singh in sexual harassment case filed by women wrestlers.

Tags : ROUSE AVENUE DISTRICT COURT   BRIJ BHUSHAN SINGH   SEXUAL HARASSMENT   WOMEN WRESTLERS  

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