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SC to States: Comply With the Provisions of Rights of Persons With Disabilities Act 2016 - (18 Jul 2023)

CIVIL

Supreme Court has directed States to comply with the provisions of the Right of Persons with Disabilities Act 2016 before September 30, 2023, and to appoint Chief Commissioners for persons with disabilities by August 31, 2023.

Tags : SUPREME COURT   RIGHTS OF PERSONS WITH DISABILITIES ACT   APPOINTMENT  

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