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Cal HC to CBI & ED: Submit List of Beneficiaries in Teachers Recruitment Scam - (17 Jul 2023)

CRIMINAL

Calcutta High Court has directed CBI and ED to place on record the details of the beneficiaries of the teachers recruitment scam particularly the teachers who actually got the service in lieu of cash paid through the agents or otherwise.

Tags : CALCUTTA HIGH COURT   TEACHERS RECRUITMENT SCAM   BENEFICIARIES  

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