SC: Valid Bareboat Charter Termination Extinguishes Demise Charter, Vessel Arrest Vacated  ||  SC: Absence of Train Ticket No Ground to Deny Compensation for Passenger’s Death  ||  Patna HC: Routine FIR Involvement alone cannot Deny Arms Licence without Safety Threat  ||  Chhattisgarh HC: WhatsApp Chats Proving Mental Cruelty cannot be Ignored on Evidence Grounds  ||  Delhi HC: Foreign Travel Restrictions must not Obstruct Pregnant Foreigner's Medical Care  ||  MP High Court: Article 227 Cannot Be Invoked to Quash Wife’s Conjugal Rights Proceedings  ||  Kerala High Court Issues Directions on Driver Profiling, Bus Regulation and Road Safety  ||  Delhi HC: Prior Permission for Foreign Travel Unjustified When Accused Was Never Arrested  ||  Air India Penalised Rs. 50K Over De-boarding Disabled Woman and Wheelchair Damage  ||  Delhi HC: Muslim Personal Law cannot Shield Sex with Minor Wife from POCSO Case    

Cal HC to CBI & ED: Submit List of Beneficiaries in Teachers Recruitment Scam - (17 Jul 2023)

CRIMINAL

Calcutta High Court has directed CBI and ED to place on record the details of the beneficiaries of the teachers recruitment scam particularly the teachers who actually got the service in lieu of cash paid through the agents or otherwise.

Tags : CALCUTTA HIGH COURT   TEACHERS RECRUITMENT SCAM   BENEFICIARIES  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved