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Extension of the timeline for filing the questionnaire response in the case of Anti-dumping investigation on imports of Self-Adhesive Vinyl originating in or exported from China PR- (Ministry of Commerce and Industry) (11 Jul 2023)

MANU/COMM/0111/2023

Commercial

(Case No. AD (OI)-13/2022)

1. With respect to the above-mentioned subject investigation, requests have been received from certain interested parties for granting an extension of the timeline for filing the response to the questionnaire.

2. The requests have been considered and it has been decided to grant an additional time of one week, i.e., up to 22 July 2023.

3. It is advised that all the interested parties file their response within the stipulated time as extended above. The investigation is time bound, therefore, no request for further extension of time would be considered by the Authority.

4. This issue with the approval of the Designated Authority.

Tags : EXTENSION   TIMELINE   ANTI-DUMPING INVESTIGATION  

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