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Delhi HC Refuses to Stay Rustication of Umar Khalid, Anirban Bhattacharya - (11 May 2016)

Delhi HC has refused to stay rustication of Umar Khalid, Anirban Bhattacharya, over a controversial event held in memory of Afzal Guru on the campus earlier this year in Jawaharlal Nehru University.

Tags : DELHI HC   JAWAHARLAL NEHRU UNIVERSITY  

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