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Madras HC: Corruption in Present-Day India Pervades All Levels and All Services - (14 Jul 2023)

CIVIL

Madras High Court while observing that corruption has become deep-rooted and is galloping unchecked and unhindered, remarked that corruption in present-day India pervades all levels and all services, not even sparing the Indian Administrative Service, Indian Police Service and Judicial Service.

Tags : MADRAS HIGH COURT   CORRUPTION   JUDICIAL SERVICE  

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