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SC to Centre: Have Any Schemes Been Formulated for Rehabilitation of Manual Scavengers? - (14 Jul 2023)

HUMAN RIGHTS

Supreme Court while hearing petition seeking implementation of Prohibition of Employment as Manual Scavengers and their Rehabilitation Act, 2013, has asked Central Government if any steps were being taken for rehabilitation of manual scavengers.

Tags : SUPREME COURT   MANUAL SCAVENGERS   SCHEME   REHABILITATION  

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