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Bom HC: We Will Monitor the De-Concretization of Trees in Thane - (13 Jul 2023)

ENVIRONMENT

Bombay High Court has observed that since Thane Municipal Corporation states that the work of de-concretization of trees would be completed within 45 days, the Court intends to monitor the same.

Tags : BOMBAY HIGH COURT   DE-CONCRETIZATION   TREES  

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