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Bom HC to State: Submit Report on Appointment and Performance of Child Marriage Prohibition Officers - (13 Jul 2023)

CIVIL

Bombay High Court while hearing a PIL seeking effective implementation of Prohibition of Child Marriages Act, 2006, has directed State Government to submit a report regarding the appointment and performance of Child Marriage Prohibition Officers.

Tags : BOMBAY HIGH COURT   PROHIBITION OFFICERS   CHILD MARRIAGE  

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