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Meg HC Prohibits Felling of Tress Till Issues Regarding Shillong-Dawki Road Project are Solved - (12 Jul 2023)

CIVIL

Meghalaya High Court has ordered that further felling of trees for the purpose of package I of the Shillong-Dawki Road project should not be carried out till such time that the work under package I is awarded to a contractor and the contractor is able to take up the construction unimpeded.

Tags : MEGHALAYA HIGH COURT   TREES   SHILLONG-DAWKI ROAD PROJECT  

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