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Recommendations of 50th GST Council Meeting - (12 Jul 2023)

GOODS AND SERVICES TAX

• Taxing Casino, Horse Racing, and Online gaming at the uniform rate of 28% on full face value • Notification of GST Appellate Tribunal by the Centre with effect from 01.08.2023 • Exemption of cancer-related drugs, medicines for rare diseases, and food products for special medical purposes from GST

Tags : GST COUNCIL   RECOMMENDATIONS  

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