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Kar HC: Connect Healthcare Centers with Control Rooms Set Up for Info About Man-Animal Conflicts - (12 Jul 2023)

ENVIRONMENT

Karnataka High Court has directed State to extend the access of control room to nearest Primary Health Centre (PHC) and Civil Hospital so that in case information in respect of some seriously injured person in a man-animal conflict is shared with control room, it can forward it to nearest PHC.

Tags : KARNATAKA HIGH COURT   HEALTHCARE CENTERS   MAN-ANIMAL CONFLICTS  

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