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Raj HC to District Parole Committee: Reconsider Asaram's Plea for Parole Under 1958 Rules - (12 Jul 2023)

CRIMINAL

Rajasthan High Court has directed District Parole Advisory Committee, Jodhpur to reconsider the application filed by Asaram seeking 20-day parole under the Rajasthan Prisoners Release on Parole Rules, 1958.

Tags : RAJASTHAN HIGH COURT   PAROLE   ASARAM  

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